Sairom Swetapriya Devi vs State Of Manipur & Anr
2026 Latest Caselaw 620 Mani

Citation : 2026 Latest Caselaw 620 Mani
Judgement Date : 12 February, 2026

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Manipur High Court

Sairom Swetapriya Devi vs State Of Manipur & Anr on 12 February, 2026

SHOUGRAKPAM Digitally signed by                                               IN. 45
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.12 13:53:02
SINGH       +05'30'

                               IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
            WP(C) No. 200 of 2025
            Sairom Swetapriya Devi                             ... Petitioner
                   Vs.
            State of Manipur & anr.                            ... Respondents

                                      B E F O R E
                        HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                           O R D E R

12-02-2026

Mr. Shyam Sharma, learned GA appearing for the respondents submitted that he has drafted counter affidavit on behalf of the respondents and the same has been sent for swearing. The learned GA, accordingly, seeks two weeks' time as a last chance for filing the same.

Mr. Rajeetchandra, learned counsel appearing for the petitioner prays for fixing a short date.

In view of the submission made above, list this case again on 27-02-2026.

JUDGE

Devananda

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