Karan Kumar Thounaojam & 20 Ors vs Vrs
2026 Latest Caselaw 615 Mani

Citation : 2026 Latest Caselaw 615 Mani
Judgement Date : 12 February, 2026

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Manipur High Court

Karan Kumar Thounaojam & 20 Ors vs Vrs on 12 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:
      2026.02.12            IN THE HIGH COURT OF MANIPUR
                                                                        Item Nos. 61

ayum 12:08:48
      +05'30'                         AT IMPHAL

            WP(C) No. 560 of 2021
            Karan Kumar Thounaojam & 20 Ors                        ...Petitioner/s
                Vrs.
            State of Manipur & 4 Ors                            ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

12.02.2026

Mrs. G. Puspha, learned counsel representing the

conducting counsel appearing for the petitioner seeks adjournment

of the hearing of this case citing personal inconvenience on the

part of the conducting counsel.

Mr. Shyam Sharma, learned GA appearing for the

respondents has no objection.

As prayed for, list this case again on 23.02.2026.

JUDGE

Lucy