Lourembam Nongthang Ngamba & Anr vs State Of Manipur & 7 Ors
2026 Latest Caselaw 610 Mani

Citation : 2026 Latest Caselaw 610 Mani
Judgement Date : 12 February, 2026

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Manipur High Court

Lourembam Nongthang Ngamba & Anr vs State Of Manipur & 7 Ors on 12 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                        SMD Item Nos. 6-8

                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL

                              MC(WP(C)) No. 109 of 2026

           Lourembam Nongthang Ngamba & Anr.
                                                                    ...Applicants
                                         - Versus -
           State of Manipur & 7 Ors.
                                                              ...Respondents
                                      With
                              MC(WP(C)) No. 47 of 2026
                               WP(C) No. 40 of 2026

                                B E F O R E
                 HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

12-02-2026

At the request of Mrs. G. Pushpa, learned counsel and Secretary,

High Court Bar Association of Manipur, list these cases on 16-02-2026 in

the mediation column.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed BAM by NINGOMBAM VICTORIA VICTORI Date: 2026.02.12 12:49:03 +05'30' A

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