Bk Decca vs State Of Manipur & Ors
2026 Latest Caselaw 609 Mani

Manipur High Court

Bk Decca vs State Of Manipur & Ors on 12 February, 2026

SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA
                                                                   IN. 49 & 50
DEVANANDA          SINGH
                   Date: 2026.02.12 13:52:19
SINGH              +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
      WP(C) No. 528 of 2025
      BK Decca                                             ... Petitioner
             Vs.
      State of Manipur & ors.                              ... Respondents
            With
      MC(WP(C)) No. 505 of 2025

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                           O R D E R

12-02-2026

Mr. Anjan Prasad Sahu, learned counsel appeared for the petitioner and Mr. Kh. Athouba, learned senior counsel and GA appeared on behalf of the respondents.

On the joint request made by the counsel appearing for the parties, list these cases again on 18-03-2026.

JUDGE

Devananda