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Heikrujam Budhichandra Singh & Ors vs Heikrujam Koklei Singh & Ors
2026 Latest Caselaw 604 Mani

Citation : 2026 Latest Caselaw 604 Mani
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Heikrujam Budhichandra Singh & Ors vs Heikrujam Koklei Singh & Ors on 12 February, 2026

                                                                  IN. 54 & 55
SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM DEVANANDA
DEVANANDA         SINGH
                  Date: 2026.02.12 13:51:52
SINGH             +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
      MC(RSA) No. 8 of 2024
      Heikrujam Budhichandra Singh & ors.                 ... Applicants
              Vs.
      Heikrujam Koklei Singh & ors.                       ... Respondents
            With
      RSA No. 3 of 2023

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                              O R D E R

12-02-2026

Mrs. G. Pushpa, learned counsel representing the learned counsel appearing for the parties seeks adjournment of hearing of these cases citing personal inconvenience on the part of the conducting counsels.

In view of the submission made above, let these cases be listed again on 17-03-2026.

JUDGE

Devananda

 
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