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Glitter Kashung And 17 Ors vs State Of Manipur And 6 Ors
2026 Latest Caselaw 573 Mani

Citation : 2026 Latest Caselaw 573 Mani
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Glitter Kashung And 17 Ors vs State Of Manipur And 6 Ors on 10 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                   Item no. 25

                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL

                        W.P. (C) No. 1055 of 2019

Glitter Kashung and 17 Ors.
                                                               ... Petitioners
                                  - Versus -

State of Manipur and 6 Ors.
                                                             ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

10.02.2026

[1] Mr. Phungyo Zingkhei, learned Dy. GA for the State respondents submits that he is without case file today and the matter may be taken up on some other day.

[2] Ms. Babita Th, learned counsel for the petitioners submits that the case is old matter and may be expedited.

[3] List this case on 12.02.2026.

JUDGE

Thoiba

 
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