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Lianngainem vs Vrs
2026 Latest Caselaw 524 Mani

Citation : 2026 Latest Caselaw 524 Mani
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Lianngainem vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAIRENM Digitally
         by
                  signed

AYUM LAIRENMAYUM
         INDRAJEET
INDRAJE SINGH                                                            S. Item Nos. 1 -13
         Date: 2026.02.09
ET SINGH 16:16:57 +05'30'        IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL

             WP(C) No. 401 of 2021
             Lianngainem
                                                                      ...Petitioner/s
                 Vrs.
             State of Manipur
                                                                      ...Respondent/s

With WP(C) No. 1087 of 2022 with WP(C) No. 289 of 2018 with WP(C) No. 403 of 2021 with WP(C) No. 475 of 2021 with WP(C) No. 575 of 2018 with WP(C) No. 793 of 2017 with WP(C) No. 900 of 2017 with WP(C) No. 915 of 2015 with WP(C) No. 917 of 2015 with WP(C) No. 918 of 2015 with WP(C) No. 919 of 2015 with WP(C) No. 988 of 2017

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

On the joint request made by the learned counsel appearing

for the parties, list these cases again on 07.04.2026.

JUDGE

Indrajeet

Page 1

 
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