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Ms Sapam Leirentombi Devi vs State Of Manipur And Anr
2026 Latest Caselaw 515 Mani

Citation : 2026 Latest Caselaw 515 Mani
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Ms Sapam Leirentombi Devi vs State Of Manipur And Anr on 9 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                    Item nos. 62

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                         W.P. (C) No. 505 of 2022

Ms Sapam Leirentombi Devi
                                                                  ... Petitioner
                                    - Versus -

State of Manipur and Anr.
                                                                ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

09.02.2026

[1] Present Ms. Niha, learned counsel for the petitioner, Mrs. Ch. Sundari, learned GA on behalf of the State respondent and Mr. S. Kaminikumar, learned CGC for the Central Govt.

[2] It is submitted that mediation is unsuccessful.

[3] List this case on 16.04.2026.

JUDGE

Thoiba

 
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