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Khundrakpam Warjit Singh vs Vrs
2026 Latest Caselaw 514 Mani

Citation : 2026 Latest Caselaw 514 Mani
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Khundrakpam Warjit Singh vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABORA
       Digitally signed
MBAM bySAPANA
          KABORAMBAM
                 CHANU
SAPANA 16:37:35
       Date: 2026.02.09
                 +05'30'
CHANU
                                                                               Item Nos. 74
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                     WP(C) No. 602 of 2024
                     Khundrakpam Warjit Singh                               ...Petitioner/s
                         Vrs.
                     State of Manipur & Anr                             ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the counsel appearing

for the parties, list this case again on 21.02.2026.

JUDGE

Sapana

Page 1

 
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