M. Ibomcha Singh vs Vrs
2026 Latest Caselaw 502 Mani

Manipur High Court

M. Ibomcha Singh vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

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SAPANA SAPANA    CHANU
       Date: 2026.02.09

CHANU 16:32:16 +05'30'
                                                                                    Item Nos. 48
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                     WP(C) No. 80 of 2016
                     M. Ibomcha Singh                                          ...Petitioner/s
                         Vrs.
                     State of Manipur                                        ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

Ms. Ranjeeta, learned counsel representing Mrs. G.

Pushpa, learned counsel appearing for the petitioner seeks

adjournment of hearing of this case citing personal difficulty on the

part of the conducting counsel.

Mrs. L. Monomala, learned GA appearing for the

respondent submitted that she has no objection.

As prayed for, list this case again on 12.03.2026.

JUDGE

Sapana

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