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State Of Manipur & Anr vs Vrs
2026 Latest Caselaw 498 Mani

Citation : 2026 Latest Caselaw 498 Mani
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

State Of Manipur & Anr vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABORA Digitally signed
MBAM byKABORAMBAM

SAPANA SAPANA    CHANU
       Date: 2026.02.09

CHANU 16:37:07 +05'30'
                                                                                   Item Nos. 64-65
                                        IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL

                          MC(WP(C)) No. 339 of 2022
                          State of Manipur & Anr                               ...Applicant/s
                              Vrs.
                          Laishram Dhaneshwor Singh & 36 Ors                ...Respondent/s

With WP(C) No. 310 of 2022

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the counsel appearing

for the parties, list these cases again on 23.02.2026.

JUDGE

Sapana

Page 1

 
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