State Of Manipur & 2 Ors vs Vrs
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Manipur High Court

State Of Manipur & 2 Ors vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

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SAPANA SAPANA    CHANU
       Date: 2026.02.09

CHANU 16:35:04 +05'30'
                                                                                   Item Nos. 52-54
                                        IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL

                          Review. Pet. No. 5 of 2019
                          State of Manipur & 2 Ors                             ...Petitioner/s
                              Vrs.
                          Nirmala Athokpam & Anr
                          With                                              ...Respondent/s

Cont. Case(C) No. 97 of 2018 MC(Review. Pet.) No. 17 of 2019

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

Mr. Th. Vashum, learned GA appeared on behalf of the

State of Manipur, Mr. M. Hemchandra, learned senior counsel

appeared on behalf of the petitioner in the contempt case and Mr.

N. Khelemba, learned counsel appeared on behalf of respondent

No. 2 in the contempt case.

On the joint request made by the counsel appearing

for the parties, list these cases again on 16.03.2026.

JUDGE

Sapana

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