Citation : 2026 Latest Caselaw 494 Mani
Judgement Date : 9 February, 2026
Digitally signed
LAIRENM by
LAIRENMAYUM
AYUM INDRAJEET
INDRAJE SINGH
Date:
S. Item Nos. 17 & 18
ET SINGH 2026.02.09
16:17:09 +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(CRP(CRP.Art.227)) No. 36 of 2023
Yumnam Indrajit Singh
...Applicant/s
Vrs.
Elizabeth Yumnam & 3 ors.
...Respondent/s
With MC(CRP(CRP.Art.227)) No. 7 of 2024
-B E F O R E-
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
09.02.2026
On the joint request made by the learned counsel appearing
for the parties, list these cases again on 15.04.2026.
JUDGE
Indrajeet
Page 1
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