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Laiphrakpam Tomba Singh vs Vrs
2026 Latest Caselaw 493 Mani

Citation : 2026 Latest Caselaw 493 Mani
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Laiphrakpam Tomba Singh vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAIRENM Digitally
         by
                  signed

AYUM LAIRENMAYUM
         INDRAJEET
INDRAJE SINGH                                                            S. Item Nos. 24 & 25
         Date: 2026.02.09
ET SINGH 16:16:16 +05'30'         IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL

               CRP(CRP.Art.227) No. 55 of 2025
               Laiphrakpam Tomba Singh
                                                                        ...Petitioner/s
                   Vrs.
               Leimapokpam Ongbi Tondon Devi
                                                                        ...Respondent/s

With MC(CRP(CRP.Art.227)) No. 2 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

On the joint request made by the learned counsel appearing

for the parties, list these cases again on 23.03.2026.

JUDGE

Indrajeet

Page 1

 
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