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Wahengbam Chaobalal Singh vs Vrs
2026 Latest Caselaw 491 Mani

Citation : 2026 Latest Caselaw 491 Mani
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Wahengbam Chaobalal Singh vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
            Digitally signed
LAIRENM by
         LAIRENMAYUM
AYUM INDRAJEET
INDRAJE SINGH
         Date:                                                                  S. Item No. 14
ET SINGH 2026.02.09
         16:15:51 +05'30'            IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

               CRP No. 2 of 2022
               Wahengbam Chaobalal Singh
                                                                          ...Petitioner/s
                  Vrs.
               Wahengbam Irabot Singh & 2 ors.
                                                                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

On the joint request made by the learned counsel appearing

for the parties, list this case again on 24.03.2026.

JUDGE

Indrajeet

Page 1

 
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