Khangjrakpam Boby Singh vs State Of Manipur
2026 Latest Caselaw 468 Mani

Manipur High Court

Khangjrakpam Boby Singh vs State Of Manipur on 7 February, 2026

Bench: A. Bimol Singh, A. Guneshwar Sharma

              Digitally signed by                                                              Item No. 5
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH
DRA SINGH Date: 2026.02.07                    IN THE HIGH COURT OF MANIPUR
          12:50:36 +05'30'
                                                        AT IMPHAL
                                                    CRL. A. No. 20 of 2023

                          Khangjrakpam Boby Singh
                                                                                           ... Appellant
                                                            - Versus -

                          State of Manipur
                                                                                        ... Respondent


                                                    B E F O R E
                                        HON'BLE MR. JUSTICE A. BIMOL SINGH
                                     HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                         O R D E R

07.02.2026 [A. Bimol, J]

Mrs. I. Lenibala, learned counsel appeared for the appellant

and Mrs. Ch. Sundari, learned Government Advocate appeared for the

respondent.

Learned counsel appearing for the appellant submitted that

as this matter is listed under the caption 'For Fixing Date'; she is not ready

to advance argument today. The learned counsel prays for taking up this

matter after 2 (two) weeks.

Learned Government Advocate appearing for the respondent

submitted that she has no objection.

List this matter again on 21.02.2026.

                                                       JUDGE                      JUDGE

                          Bipin


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