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Hijam Shanti Singh vs State Of Manipur
2026 Latest Caselaw 467 Mani

Citation : 2026 Latest Caselaw 467 Mani
Judgement Date : 7 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Hijam Shanti Singh vs State Of Manipur on 7 February, 2026

Bench: A. Bimol Singh, A. Guneshwar Sharma
              Digitally signed by
KHOIROM KHOIROM                                                                                   Item No. 1
BIPINCHAN BIPINCHANDRA
          SINGH
DRA SINGH Date: 2026.02.07
          12:49:23 +05'30'
                                                IN THE HIGH COURT OF MANIPUR
                                                          AT IMPHAL
                                                       CRL. A. No. 3 of 2019

                            Hijam Shanti Singh
                                                                                              ... Appellant
                                                               - Versus -

                            State of Manipur
                                                                                           ... Respondent


                                                      B E F O R E
                                          HON'BLE MR. JUSTICE A. BIMOL SINGH
                                       HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                            O R D E R

07.02.2026 [A. Bimol, J]

Mr. Th. Jugindro, learned counsel appeared for the appellant

and Mr. RK. Umakanta, learned senior advocate/PP assisted by Mr. W.

Niranjit, learned Deputy Government Advocate appeared for the

respondent.

It has been submitted by the learned counsel appearing for

the appellant that as this matter has been listed under the caption 'For

Fixing Date'; he is not fully prepared to advance argument today. The

learned counsel prays for taking up this matter after a week.

In view of the submission made above, let this matter be listed

again on 21.02.2026.

                                                                 JUDGE                JUDGE

                            Bipin



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