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Arambam Heme Singh vs Vrs
2026 Latest Caselaw 426 Mani

Citation : 2026 Latest Caselaw 426 Mani
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Arambam Heme Singh vs Vrs on 6 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABORA Digitally signed
MBAM byKABORAMBAM
SAPANA SAPANA    CHANU
       Date: 2026.02.06                                                          Item Nos. 35
       15:36:59 +05'30'
CHANU
                                        IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL

                          WP(C) No. 469 of 2025
                          Arambam Heme Singh
                                                                             ...Petitioner/s
                              Vrs.
                          State of Manipur & Anr
                                                                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

06.02.2026

Mr. Kh. Tarunkumar, learned senior counsel assisted

by Mr. Jamon, learned counsel appeared for the petitioner and Mrs.

L. Monomala, learned GA appeared on behalf of the respondents.

It has been submitted at the bar that exchange of

pleadings are complete and the matter can be posted for final

hearing for early disposal.

As prayed for, list this case for final hearing on

12.03.2026.

JUDGE

Sapana

Page 1

 
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