Yumnam Sharat Singh vs State Of Manipur & 2 Ors
2026 Latest Caselaw 423 Mani

Manipur High Court

Yumnam Sharat Singh vs State Of Manipur & 2 Ors on 6 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                         1
             Digitally signed by
JOHN      JOHN TELEN KOM
TELEN KOM Date: 2026.02.06
          13:10:16 +05'30'                                                          Sl. No. 24

                                       IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

                                                 WA No.97 of 2023
                   Yumnam Sharat Singh
                                                                                      Appellant
                                                   Vs.
                   State of Manipur & 2 Ors.
                                                                                    Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR JUSTICE A. GUNESHWAR SHARMA

(ORDER) s

(Order of the Court was made by M. Sundar, CJ)

06.02.2026.

Matter mentioned at 'half past ten'.

[1] Ms.N. Swornalata, learned counsel on record for appellant requests for an adjournment citing difficulty for the arguing counsel.

[2] Mr. I. Amri, learned counsel State counsel and Mr. N. Zequeson, learned for R3 do not oppose the request.

[3] Afore-referred request for adjournment acceded to.

           [4]               List on 08.04.2026.




                                       JUDGE                             CHIEF JUSTICE


           John Kom