Mayengbam Tomcha Singh vs Vrs
2026 Latest Caselaw 403 Mani

Manipur High Court

Mayengbam Tomcha Singh vs Vrs on 6 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally signed
MBAM byKABORAMBAM
SAPANA SAPANA    CHANU

                                                                                  Item Nos. 36-37
       Date: 2026.02.06
       15:37:26 +05'30'
CHANU
                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL

                          WP(C) No. 512 of 2025
                          Mayengbam Tomcha Singh                               ...Petitioner/s
                              Vrs.
                          State of Manipur & Anr                            ...Respondent/s

With MC(WP(C)) No. 491 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

06.02.2026

Mrs. L. Monomala, learned GA appearing for the

respondents seeks 3 weeks' time for filing counter affidavit.

Mr. B. Prem Sharma, learned counsel appearing for

the petitioner prays for fixing a short date.

As prayed for, list these cases again on 01.04.2026.

JUDGE

Sapana

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