Phanjoubam Uma Singh & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 400 Mani

Manipur High Court

Phanjoubam Uma Singh & Ors vs State Of Manipur & Ors on 6 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM        Digitally signed by                                   IN. 10 & 11
DEVANANDA          SHOUGRAKPAM DEVANANDA
                   SINGH

SINGH              Date: 2026.02.06 15:37:20 +05'30'




                              IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
     WP(C) No. 124 of 2024
     Phanjoubam Uma Singh & ors.                              ... Petitioners
            Vs.
     State of Manipur & ors.                                  ... Respondents
            With
     MC(WP(C)) No. 79 of 2024

                               B E F O R E
                 HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                  O R D E R

06-02-2026

Mr. Rendy Maibam, learned counsel appearing for the petitioners seeks three weeks' time for filing counter affidavit.

Ms. I Sharmila, learned counsel appearing for the respondents has no objection.

As prayed for, list these cases again on 24-03-2026.

JUDGE

Devananda