Arambam Somarendro Singh vs State Of Manipur & Ors
2026 Latest Caselaw 399 Mani

Manipur High Court

Arambam Somarendro Singh vs State Of Manipur & Ors on 6 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                     IN. 1 & 2
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.06 15:39:14
SINGH       +05'30'



                              IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
          WP(C) No. 90 of 2026
          Arambam Somarendro Singh                           ... Petitioner
                 Vs.
          State of Manipur & ors.                            ... Respondents
                 With
          MC(WP(C)) No. 98 of 2026

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

06-02-2026

As prayed for by Mr. M. Hemchandra, learned senior counsel

appearing for the petitioner, list these cases again on 09-02-2026.

JUDGE

Devananda