G. Lalgopal Sharma vs Union Of India & Ors
2026 Latest Caselaw 397 Mani

Citation : 2026 Latest Caselaw 397 Mani
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

G. Lalgopal Sharma vs Union Of India & Ors on 6 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                      IN. 9
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.06 15:37:35
SINGH       +05'30'



                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL
         WP(C) No. 8 of 2024
         G. Lalgopal Sharma                                  ... Petitioner
                Vs.
         Union of India & ors.                               ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

06-02-2026

Mr. Amarjit, learned counsel appeared on behalf of respondents No. 1 and 2 and Mr. Ch. Momon, learned counsel appeared on behalf of respondent No. 3.

Both the counsel appearing for the respondents seeks three weeks' time for filing counter affidavits.

Mr. Rendy Maibam, learned counsel appearing for the petitioner has no objection.

As prayed for, list this case again on 17-03-2026.

JUDGE

Devananda

Download the LatestLaws.com Mobile App