Laishram Rajen Singh vs Vrs
2026 Latest Caselaw 382 Mani

Manipur High Court

Laishram Rajen Singh vs Vrs on 5 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
DHAKESH DEVI
         Date: 2026.02.06                                                    Item Nos. 51-56
ORI DEVI 15:33:23 +05'30'            IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                       WP(C) No. 386 of 2024
                       Laishram Rajen Singh                          ...Petitioner/s
                           Vrs.
                       State of Manipur & 2 ors.                       ...Respondent/s

With MC(WP(C)) No. 338 of 2024 MC(WP(C)) No. 339 of 2024 MC(WP(C)) No. 340 of 2024 WP(C) No. 387 of 2024 WP(C) No. 388 of 2024

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

05.02.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 09-02-2026.

JUDGE

Dhakeshori

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