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Sri Hidangmayum Dwijasekhar Sharma vs Vrs
2026 Latest Caselaw 363 Mani

Citation : 2026 Latest Caselaw 363 Mani
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Sri Hidangmayum Dwijasekhar Sharma vs Vrs on 5 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
         DEVI
DHAKESH Date:                                                                  Item Nos. 15-21
                                    IN THE HIGH COURT OF MANIPUR
ORI DEVI 2026.02.06
         15:25:07 +05'30'
                                              AT IMPHAL

                      RSA No. 2 of 2019
                      Sri Hidangmayum Dwijasekhar Sharma                ...Appellant/s
                          Vrs.
                      Smt. Hidangmayum Sidheshwar Devi & ors.           ...Respondent/s

With MC(RSA) No. 11 of 2018 MC(RSA) No. 11 of 2025 MC(RSA) No.4 of 2018 MC(RSA) No. 5 of 2025 MC(RSA) No. 6 of 2025 RSA No. 9 of 2018

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

05.02.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 16-03-2026.

Earlier interim order shall continue till the next date.

JUDGE

Dhakeshori

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