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Hidangmayum Sharatchandra Sharma vs Vrs
2026 Latest Caselaw 357 Mani

Citation : 2026 Latest Caselaw 357 Mani
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Hidangmayum Sharatchandra Sharma vs Vrs on 5 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAISHRA Digitally signed
        by LAISHRAM
M       DHAKESHORI

DHAKES DEVI
        Date:                                                                       Item Nos. 60
HORI    2026.02.06
        15:35:06                         IN THE HIGH COURT OF MANIPUR
DEVI    +05'30'
                                                   AT IMPHAL

                           RSA No. 4 of 2023
                           Hidangmayum Sharatchandra Sharma                 ...Appellant/s
                               Vrs.
                           Shamurailatpam Manisana Sharma & 11 ors.         ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

05.02.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 30-03-2026.

JUDGE

Dhakeshori

Page 1

 
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