Sumpi Thungvol Anal vs State Of Manipur And 5 Ors
2026 Latest Caselaw 351 Mani

Manipur High Court

Sumpi Thungvol Anal vs State Of Manipur And 5 Ors on 5 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                      Item no. 85

                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL

                         W.P. (C) No. 810 of 2021

Sumpi Thungvol Anal
                                                                   ... Petitioner
                                   - Versus -

State of Manipur and 5 Ors.
                                                               ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

05.02.2026

[1] Mr. Satish, learned counsel appearing on behalf of Mr. P. Boboy, learned CGSC for the respondent submits that the matter may be taken up on some other day.

[2] Mr. Lungmi Ragui, learned counsel for the petitioner and Mr. S. Niranjan, learned GA for the State respondent have no objection.

[3] List this case on 26.03.2026.

JUDGE

Thoiba