Sanasam Binoy @ Inee Singh vs State Of Manipur
2026 Latest Caselaw 345 Mani

Citation : 2026 Latest Caselaw 345 Mani
Judgement Date : 5 February, 2026

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Manipur High Court

Sanasam Binoy @ Inee Singh vs State Of Manipur on 5 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                         Item no. 97

                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL

                            Crl. A. No. 2 of 2023


Sanasam Binoy @ Inee Singh
                                                                       ... Appellant
                                   - Versus -

State of Manipur
                                                                   ... Respondent

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

05.02.2026

[1] Adjournment slip has been submitted by the parties.

[2] List this case on 26.03.2026.

[3] Interim order, if any, is extended till the next date.

JUDGE

Thoiba

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