Smt. Thoudam Chaobi Devi vs Senjam Dinamani Singh & Anr
2026 Latest Caselaw 252 Mani

Citation : 2026 Latest Caselaw 252 Mani
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Smt. Thoudam Chaobi Devi vs Senjam Dinamani Singh & Anr on 3 February, 2026

LAIREN Digitally
        by
                 signed

MAYUM LAIRENMAYUM
        INDRAJEET
INDRAJE SINGH                                                                    Item Nos. 5-10
        Date:
ET      2026.02.04                 IN THE HIGH COURT OF MANIPUR
        16:53:22
SINGH +05'30'                                AT IMPHAL

                                  CRP(CRP.Art.227) No. 53 of 2023
                                                 With
                                 CRP(CRP.Art.227) No. 52 of 2023 With
                                MC(CRP(CRP.Art.227)) No. 52 of 2023 With
                                MC(CRP(CRP.Art.227)) No. 53 of 2023 With
                                MC(CRP(CRP.Art.227)) No. 92 of 2025 With
                                 MC(CRP(CRP.Art.227)) No. 93 of 2025


                     Smt. Thoudam Chaobi Devi
                                                                      Petitioner/s
                                                     Vrs.
                     Senjam Dinamani Singh & anr.
                                                                     Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

03.02.2026

Re-notified owing to paucity of time.

List on 10.03.2026.

CHIEF JUSTICE

Indrajeet

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