Yumnam Dhaneshwari & Ors vs Salam Sanatomba Singh & Anr
2026 Latest Caselaw 233 Mani

Manipur High Court

Yumnam Dhaneshwari & Ors vs Salam Sanatomba Singh & Anr on 3 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                         IN. 53 to 55
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.03 15:40:10
SINGH       +05'30'



                               IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
            Cont. Case (C) No. 159 of 2022
            Yumnam Dhaneshwari & ors.                           ... Petitioners
                   Vs.
            Salam Sanatomba Singh & anr.                        ... Respondents
                   With
            Review Petn. No. 14 of 2022 &
            Rev. Petn. No. 15 of 2022

                                      B E F O R E
                        HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

03-02-2026

Mr. N. Nongdamba, learned counsel appearing for the petitioners in the connected review petitions and the respondents in the connected Cont. Case prays for taking up this matter after two weeks citing personal inconvenience.

Mr. Robin, learned counsel appearing for the opposite party submitted that he has no objection.

As prayed for, list these cases again on 10-03-2026.

JUDGE Devananda