Nandaraj Thangjam vs Manipur University And 2 Ors
2026 Latest Caselaw 202 Mani

Manipur High Court

Nandaraj Thangjam vs Manipur University And 2 Ors on 2 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                      Item no. 102

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                          W.P. (C) No. 21 of 2026

Nandaraj Thangjam
                                                                    ... Petitioner
                                   - Versus -

Manipur University and 2 Ors.
                                                                  ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

02.02.2026

[1] Present Mr. N. Kumarjit, learned sr. counsel assisted by Mr. N. Zequeson, learned counsel for the petitioner and Mr. BP Sahu, learned sr. counsel assisted by Mr. Deepak Prasad Sahu, learned counsel for the respondents.

[2] List this case on 03.02.2026 (tomorrow).

JUDGE

Thoiba