Mutum Anupama Chanu vs Manipur University And 2 Ors
2026 Latest Caselaw 200 Mani

Manipur High Court

Mutum Anupama Chanu vs Manipur University And 2 Ors on 2 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                       Item no. 99

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                          W.P. (C) No. 13 of 2026

Mutum Anupama Chanu
                                                                    ... Petitioner
                                   - Versus -

Manipur University and 2 Ors.
                                                                  ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

02.02.2026

[1] Present Mr. HS Paonam, learned sr. counsel assisted by Mr. S. Gunabanta, learned counsel for the petitioner and Mr. BP Sahu, learned sr. counsel assisted by Mr. Deepak Prasad Sahu, learned counsel for the respondents.

[2] List this case on 03.02.2026 (tomorrow).

JUDGE

Thoiba