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Sk Sakathan vs Union Of India; & 3 Ors
2026 Latest Caselaw 199 Mani

Citation : 2026 Latest Caselaw 199 Mani
Judgement Date : 2 February, 2026

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Manipur High Court

Sk Sakathan vs Union Of India; & 3 Ors on 2 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABORA Digitally signed
MBAM byKABORAMBAM

SAPANA SAPANA    CHANU
       Date: 2026.02.03                                                             Item No. 4
CHANU  12:18:39 +05'30'
                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL
                                                   WP (C) No. 71 of 2026
                                          SK Sakathan
                                                                            Petitioner
                                                              Vs.
                                          Union of India; & 3 Ors.
                                                                          Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 02.02.2026

On the joint request made by the counsel appearing

for the parties, list this case again on 03.02.2026.

JUDGE Sapana

Page 1

 
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