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State Of Manipur And 3 Ors vs Khangkhanlung @ Akhan Rongmei
2026 Latest Caselaw 188 Mani

Citation : 2026 Latest Caselaw 188 Mani
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

State Of Manipur And 3 Ors vs Khangkhanlung @ Akhan Rongmei on 2 February, 2026

Author: A.Guneshwar Sharma
Bench: A.Guneshwar Sharma
                                                           116-118
            IN THE HIGH COURT OF MANIPUR
                      AT IMPHAL

MC (WP(C)) No.395 of 2025 with
MC (WP(C)) No.146 of 2025 with
WP(C) No.149 of 2025


State of Manipur and 3 Ors                ... Applicants

                         -Versus-
Khangkhanlung @ Akhan Rongmei             ... Respondent

BEFORE HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA 2.2.2026 On joint request, list this case on 23.2.2026. Interim order, if any, is extended till the next date.

JUDGE

Priyojit

 
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