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Liberty General Insurance Limited vs Vrs
2026 Latest Caselaw 178 Mani

Citation : 2026 Latest Caselaw 178 Mani
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Liberty General Insurance Limited vs Vrs on 2 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                                                               Item Nos. 25
                      IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL

 MAC App. No. 2 of 2025
 Liberty General Insurance Limited                         ...Appellant/s
     Vrs.
 Dangmei Angam & 2 Ors                                  ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.02.2026

Mr. Sanjoy Yambem, learned counsel appeared on

behalf of the appellant; Mr. S. Inaocha, learned counsel appeared

on behalf of the respondent no. 3; None appeared on behalf of the

respondent nos. 1 & 2.

As the counsel for the respondent nos. 1 & 2 is absent

today, let this case be listed again on 09.03.2026.

JUDGE

Lucy

Digitally signed by Lucy Gurumayum Lucy Date:

Gurumayum 2026.02.02 16:14:36 +05'30'

Page 1

 
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