State Of Manipur; & 4 Ors vs K. Shantabiren Singh
2026 Latest Caselaw 152 Mani

Manipur High Court

State Of Manipur; & 4 Ors vs K. Shantabiren Singh on 2 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally signed
MBAM byKABORAMBAM
                                                                                   Item No. 1-3
SAPANA SAPANA    CHANU

                                         IN THE HIGH COURT OF MANIPUR
       Date: 2026.02.03

CHANU  12:17:13 +05'30'


                                                   AT IMPHAL
                                           Review. Pet. No. 41 of 2025 With
                                         MC (Review. Pet.) No. 37 of 2025 With
                                           MC (Review. Pet.) No. 38 of 2025
                                          State of Manipur; & 4 Ors.
                                                                            Petitioners
                                                             Vs.
                                          K. Shantabiren Singh           Respondent

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 02.02.2026

Mr. Lenin Hijam, learned AG assisted by Ms.

Thanyomi Keishing, learned counsel appeared on behalf of the

petitioners and Mr. HS Paonam, learned senior counsel assisted

by Mr. Dijeshwor, learned counsel appeared on behalf of the

respondent.

It has been submitted at the bar on behalf of the

parties that these matters be referred for mediation at the

Mediation Centre, High Court of Manipur for exploring the

possibility of an amicable settlement of the dispute raised in this

petition.

In view of the submission made above, Registry is

directed to place the record of these cases before the appointed

Mediator, Mediation Centre, High Court of Manipur.

Page 1 The Commissioner (Works), Government of Manipur

and the Commissioner (Health), Government of Manipur or any

of their authorized senior officer and the respondent along with

their counsel are directed to appear before the appointed

Commissioner on 12.02.2026 at 1:30 pm.

A copy of this order be furnished to both the counsel

appearing for the parties through their whatsapp/e-mail during

the course of the day for doing the needful.

JUDGE Sapana

Page 2