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Shri Shri Radha Krishna vs State Of Manipur & 2 Ors
2026 Latest Caselaw 1360 Mani

Citation : 2026 Latest Caselaw 1360 Mani
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Shri Shri Radha Krishna vs State Of Manipur & 2 Ors on 27 February, 2026

Author: A.Guneshwar Sharma
Bench: A.Guneshwar Sharma
                                                                            99-104
                               IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL

MC (WP(C)) No.125 of 2026 with
MC (WP(C)) No.118 of 2025 with
MC (WP(C)) No.586 of 2025 with
MC (WP(C)) No.741 of 2025 with
WP(C) No.268 of 2024 with
WP(C) No.772 of 2025


Shri Shri Radha Krishna
Mandir Prabandhak Karya
Karmi Committee and
3 Ors                                                    ... Applicants

                                            -Versus-
State of Manipur & 2 Ors                                 ... Respondents

BEFORE HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA 27.2.2026.

Present Mr.Sarvan Kumar, learned counsel for the applicant, Mr.S.Nepolean learned Government Advocate assisted by Ms.R.K.Emily, learned Dy.GA for the State Mr.N.Ibotombi, learned senior counsel assisted by Mr.S.M.Farid, learned counsel for private respondents.

Due to paucity of time this case cannot be taken up today. List on 24.3.2026.

JUDGE Priyojit

RAJKUMAR Digitally RAJKUMAR signed by

PRIYOJIT PRIYOJIT SINGH Date: 2026.02.27 SINGH 17:54:46 +05'30'

 
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