Loitongbam Sanatomba Singh vs Vrs
2026 Latest Caselaw 1353 Mani

Citation : 2026 Latest Caselaw 1353 Mani
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Loitongbam Sanatomba Singh vs Vrs on 27 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally signed
      by Lucy                                                    Item Nos. 67-68
Gurum Gurumayum
      Date: 2026.02.27   IN THE HIGH COURT OF MANIPUR
ayum 16:11:11 +05'30'              AT IMPHAL

          WP(C) No. 96 of 2026
          Loitongbam Sanatomba Singh                           ...Petitioner/s
              Vrs.
          State of Manipur & 3 Ors                          ...Respondent/s

With MC(WP(C)) No. 105 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.02.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 12.03.2026.

JUDGE

Lucy

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