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State Of Manipur; & Anr vs Rk Purnachandra Singh; & Anr
2026 Latest Caselaw 1341 Mani

Citation : 2026 Latest Caselaw 1341 Mani
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

State Of Manipur; & Anr vs Rk Purnachandra Singh; & Anr on 27 February, 2026

KABORAMBA Digitally
          KABORAMBAM
                    signed by

M SANDEEP SANDEEP SINGH
          Date: 2026.02.27
SINGH     01:29:06 +05'30'                                                          Sl. No. 41
                                 IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
                                     MC (W.A.) No. 105 of 2025

                      State of Manipur; & Anr.
                                                                                  Applicants
                                              Vs.
                      RK Purnachandra Singh; & Anr.
                                                                                Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA (ORDER)

(Order of the Court was made by Mr. M. Sundar, CJ)

27.02.2026 Re-notified owing to paucity of time.

List on 13.03.2026.

JUDGE CHIEF JUSTICE Sandeep

 
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