Heikrujam Gulapi Singh & 2 Ors vs Vrs
2026 Latest Caselaw 1290 Mani

Manipur High Court

Heikrujam Gulapi Singh & 2 Ors vs Vrs on 26 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAIRENM Digitally
         by
                  signed

AYUM LAIRENMAYUM
         INDRAJEET
INDRAJE SINGH                                                            S2. Item Nos. 16 & 17
         Date: 2026.02.26
ET SINGH 18:19:23 +05'30'         IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL

                                     CRP(CRP.Art.227) No. 39 of 2025
                                                    With
                                     MC(CRP(CRP.Art.227)) No. 61 of 2025

                Heikrujam Gulapi Singh & 2 ors.
                                                                         ...Petitioner/s
                    Vrs.
                Heikrujam Amarjit Singh & anr.
                                                                         ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26.02.2026

On the joint request made by the learned counsel appearing

for the parties, list these cases again on 27.04.2026.

JUDGE

Indrajeet

Page 1