Citation : 2026 Latest Caselaw 1250 Mani
Judgement Date : 25 February, 2026
Abujam 1
Surjit Singh S1. Item Nos. 21 & 22
Digitally signed by IN THE HIGH COURT OF MANIPUR
Abujam Surjit Singh AT IMPHAL
Date: 2026.02.25 CRP(CRP.Art.227) No. 24 of 2025
17:47:17 +05'30' With
MC(CRP(CRP.Art.227)) No. 32 of 2025
Smt. Yumnam (Ningol) Khaidem (Ongbi) Thaba Devi
Petitioner/s
Vs.
Smt. Yumnam (Ningol) Nameirakpam (Ongbi)
Memthoibi Devi & anr.
Respondent/s
BEFORE
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
25.02.2026
On joint request, list these matters on 15.04.2026.
JUDGE Ab. Surjit
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