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Moirangthem Subulchandra Singh vs Vrs
2026 Latest Caselaw 1130 Mani

Citation : 2026 Latest Caselaw 1130 Mani
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Moirangthem Subulchandra Singh vs Vrs on 23 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:
      2026.02.23            IN THE HIGH COURT OF MANIPUR
                                                                    Item Nos. 8-10


ayum 15:30:37
      +05'30'                         AT IMPHAL

         WP(C) No. 815 of 2022
         Moirangthem Subulchandra Singh                           ...Petitioner/s
             Vrs.
         State of Manipur & 2 Or
         With                                                  ...Respondent/s

WP(C) No. 816 of 2022 WP(C) No. 817 of 2022

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

23.02.2026

Ms. Deepika, learned counsel appearing for the

petitioners seeks 2(two) weeks' time for filing rejoinder affidavit.

Mr. Th. Vashum, learned GA and Mr. S. Jasobanta,

learned counsel appearing for the respondents submitted that they

have no objection.

As prayed for by the learned counsel appearing for the

petitioner, list these cases again on 07.04.2026.

JUDGE

Lucy

Page 1

 
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