Hem Sagar Uprety vs Union Of India And 3 Others
2026 Latest Caselaw 1129 Mani

Manipur High Court

Hem Sagar Uprety vs Union Of India And 3 Others on 23 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

              Digitally signed by
SHAMURAILA SHAMURAILATPA
TPAM SUSHIL M SUSHIL SHARMA                                                    Sl. Nos. 21-26
            Date: 2026.02.23         IN THE HIGH COURT OF MANIPUR
SHARMA      17:16:54 +05'30'                   AT IMPHAL

                                             WA No. 25 of 2025

                          Hem Sagar Uprety
                                                          .........Appellant
                                     Vs.
                          Union of India and 3 others
                                                          .......... Respondents

                                     With MC(WA) No. 56 of 2025
                                    With MC(WP(C)) No. 327 of 2025
                                    With MC(WP(C)) No. 590 of 2025
                                      With WP(C) No. 348 of 2025
                                      With WP(C) No. 630 of 2025

                                            BEFORE
                          HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                         HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                   ORDER

(Order of the court was made by M. Sundar, CJ)

23.02.2026 [1] Mr. N. Jotendro, learned senior advocate appearing on behalf of Mr. Abdul Baqee Khan, learned counsel on record for the writ appellant, Mr. W. Darakishwor, learned Sr. PCCG (Senior Panel Counsel for Central Government) for Union of India and Mr. W. Niranjit, learned State Counsel on the other side are before this Court.

[2] Mr. W. Darakishwor and Mr. W. Niranjit request for time to complete pleadings.

               [3]           Request acceded to.

               [4]           List on 31.03.2026.



                                       JUDGE                            CHIEF JUSTICE
               Sushil