Sororphi R Shimray vs Vrs
2026 Latest Caselaw 1051 Mani

Manipur High Court

Sororphi R Shimray vs Vrs on 21 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

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SAPANA SAPANA    CHANU
       Date: 2026.02.21

CHANU
       12:54:31 +05'30'
                                                                                Item Nos. 14 & 15
                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL

                          MC (WP (C)) No. 153 of 2026 With
                          WP (C) No. 243 of 2024

                          Sororphi R Shimray
                                                                               ...Applicant/s
                              Vrs.
                          State of Manipur; & 3 Ors.                        ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

21.02.2026

Ms. Julekha Khan, learned counsel appearing for the

petitioner prays for taking up these matters after 2 weeks so as to

enable her to get instruction from her client.

Mr. Th. Vashum, learned GA appearing for the

respondents has no objection.

As prayed for, list these cases again on 13.03.2026.

JUDGE

Sapana

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