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Naorem Dinesh Singh & 5 Ors vs Vrs
2026 Latest Caselaw 1020 Mani

Citation : 2026 Latest Caselaw 1020 Mani
Judgement Date : 21 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Naorem Dinesh Singh & 5 Ors vs Vrs on 21 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally
      by Lucy
               signed
                                                                      Item Nos. 10
Gurum Gurumayum
      Date:              IN THE HIGH COURT OF MANIPUR
      2026.02.21
ayum 12:24:07 +05'30'              AT IMPHAL

        Cont. Case(C) No. 43 of 2023
        Naorem Dinesh Singh & 5 Ors                             ...Petitioner/s
            Vrs.
        Rajesh Bhushan & 2 Ors                                ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

21.02.2026

None appeared on behalf of the petitioners.

Mr. Nongdamba, learned counsel appearing for the

respondents submitted that an appeal is pending against the order

passed by this Court and as such, the learned counsel prays for

taking up this matter after 2(two) weeks.

List this case again on 16.04.2026.

JUDGE Lucy

Page 1

 
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