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Thokchom Ibomcha Singh And 117 Ors vs State Of Manipur And 2 Ors
2026 Latest Caselaw 2986 Mani

Citation : 2026 Latest Caselaw 2986 Mani
Judgement Date : 16 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Thokchom Ibomcha Singh And 117 Ors vs State Of Manipur And 2 Ors on 16 April, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                         Item no. 65

                     IN THE HIGH COURT OF MANIPUR
                               AT IMPHAL

                            WP(C) No. 195 of 2021

Thokchom Ibomcha Singh and 117 Ors.
                                                                     ... Petitioners
                                     - Versus -

State of Manipur and 2 Ors.
                                                                  ... Respondents

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                     ORDER

16.04.2026

[1] Present Mr. Anjan Prasad Sahu, learned counsel for the petitioners.

[2] Mr. Th. Sukumar, learned GA for the State respondents submits that in terms of the earlier order dated 31.03.2026 about the clarification of the financial implications, he had sought for clarification from the State authority and the same is awaited.

[3] Mr. H. Kenajit, learned counsel for the LDA submits that he may be given some time to go through the materials on record and to distinguish the decisions cited by the learned counsel for the petitioners.

[4]             List this case on 14.05.2026.




                                                          JUDGE


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