R.K. Lilabanta Singh & Anr vs State Of Manipur & 3 Ors
2026 Latest Caselaw 2984 Mani

Manipur High Court

R.K. Lilabanta Singh & Anr vs State Of Manipur & 3 Ors on 16 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                       Item No. 8

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 187 of 2012

            R.K. Lilabanta Singh & Anr.
                                                              ...Petitioners
                                          - Versus -
            State of Manipur & 3 Ors.
                                                            ...Respondents

                               B EF O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

16-04-2026

An adjournment slip has been circulated by Mr. Leo N., learned

counsel for the petitioners, which is not opposed by Ms. Malemleima H.,

learned counsel for respondent Nos. 2 & 3 and Mr. A. Bheigya Meitei,

learned junior Government counsel for the State respondents.

At his request, list this case on 02-06-2026.

                                                            JUDGE

 Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.17

VICTORIA 10:49:18 +05'30'