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Dr. M. Thoithoi Singh & Anr vs State Of Manipur & 2 Ors
2026 Latest Caselaw 2980 Mani

Citation : 2026 Latest Caselaw 2980 Mani
Judgement Date : 16 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Dr. M. Thoithoi Singh & Anr vs State Of Manipur & 2 Ors on 16 April, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                              Item No. 106


                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL

                           WP(C) No. 151 of 2024

      Dr. M. Thoithoi Singh & Anr.
                                                    .....Petitioner/s
                                     -Versus-
      State of Manipur & 2 Ors.
                                                    ....Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order 16.04.2026 [1] Mr. Satish, learned counsel for the Central Government, submits that the matter may be taken up on some other day due to personal difficulty and he has taken consent from learned counsel for the petitioner.

[2] Mr. Th. Sukumar, learned G.A. for the State respondent, has no objection.

[3] List this case on 04.06.2026.

JUDGE

Kh. Joshua Maring

 
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