State Of Manipur And 3 Others vs Yumnam Gandhar Singh And 6 Others
2026 Latest Caselaw 2910 Mani

Manipur High Court

State Of Manipur And 3 Others vs Yumnam Gandhar Singh And 6 Others on 15 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHAMURAILATPA Digitally signed by
                SHAMURAILATPAM SUSHIL SHARMA
M SUSHIL SHARMA Date: 2026.04.15 17:46:00 +05'30'
                                                                                      Sl. Nos. 27-28
                                  IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL

                                            WA No. 53 of 2024
                                         Ref:- WP(C) No. 333 of 2021

                         State of Manipur and 3 others
                                                                                  ......Appellants
                                   Vs.
                         Yumnam Gandhar Singh and 6 others
                                                                              ......Respondents

With MC(WA) No. 100 of 2024

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

(ORDER) s

(Order of the Court was made by M. Sundar, CJ)

15.04.2026.

[1] Matter mentioned at half past ten.

[2] Mr. I. Amri, learned State Counsel for State appellants

requests for an adjournment citing counsel inconvenience.

[3] Mr. Th. Kunjaraj, learned counsel representing learned

counsel on record for respondent Nos. 1 to 6 and Mr. S. Jasobanta,

learned counsel on record for respondent No. 7 do not oppose the

request.

[4] Afore-referred request for adjournment of learned State

Counsel for State appellants is acceded to.

              [5]           List on 22.07.2026.




                                           JUDGE                             CHIEF JUSTICE
              Sushil