Khuplal Khongsai vs Vrs
2026 Latest Caselaw 2904 Mani

Manipur High Court

Khuplal Khongsai vs Vrs on 15 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

        Digitally
Lucy    signed by
        Lucy

Gurum   Gurumayum
        Date:                                                  Item Nos. 134-135
        2026.04.15        IN THE HIGH COURT OF MANIPUR
ayum    18:33:41
        +05'30'                     AT IMPHAL

            Crl. A. No. 18 of 2024
            Khuplal Khongsai                                      ...Appellant/s
                Vrs.
            State of Manipur                                  ...Respondent/s

With MC(Crl. A.) No. 24 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

15.04.2026

Mr. Serto T. Kom, learned counsel appeared on behalf

of the applicant; and Mr. Y. Ashang, learned Sr. counsel and PP

assisted by Mr. Y. Robert, learned counsel appeared on behalf of

the respondents.

On the request made by the learned counsel

appearing for the parties, list these cases again on 25.05.2026.

JUDGE

Lucy

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